Bare Acts

Showing 4401 - 4410 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Repealing Act, 2014

Act 17338 2025
S Gujarat

Gujarat Restriction On Consumption And Regulation Of Supply Of Electrical Energy And Periods Of Works Order, 1984

Act 17339 2025
S Gujarat

Gujarat Revenue Tribunal Rules, 1982

Act 17340 2025
S Gujarat

Gujarat (Right Of Citizens To Public Services) Act, 2013

Act 16792 2025
S Gujarat

Gujarat Right To Information Rules, 2005

Act 17341 2025
S Gujarat

Gujarat Rural Debtors Relief Act, 1976

Act 17342 2025
S Gujarat

Gujarat Rural Debtors Relief Rules, 1976

Act 17343 2025
S Gujarat

Gujarat Rural Development Cess Act, 1984

Act 17344 2025
S Gujarat

Gujarat Rural Development Cess Rules, 1984

Act 17345 2025
S Gujarat

Gujarat Rural Housing Board Act, 1972

Act 17346 2025