Bare Acts

Showing 4371 - 4380 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Provision For Disqualification Of Members Of Local Authorities For Defection Act, 1986

Act 17309 2025
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S Gujarat

Gujarat Provision For Disqualification Of Members Of Local Authorities For Defection Rules, 1987

Act 17310 2025
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S Gujarat

Gujarat Public Authorities Seals Act, 2004

Act 17311 2025
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S Gujarat

Gujarat Public Autorities Seals Act, 2004

Act 17312 2025
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S Gujarat

Gujarat Public Libraries Act, 2001

Act 17313 2025
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S Gujarat

Gujarat Public Moneys (Recovery Of Dues) Act, 1979

Act 17314 2025
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S Gujarat

Gujarat Public Moneys (Recovery Of Dues) Rules, 1980

Act 17315 2025
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S Gujarat

Gujarat Public Premises (Eviction Of Unauthorised Occupants) Act, 1972

Act 17316 2025
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S Gujarat

Gujarat Public Premises (Eviction Of Unauthorised Occupants) Rules, 1974

Act 17317 2025
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S Gujarat

Gujarat Public Trusts Act, 2011

Act 17319 2025
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