Bare Acts

Showing 4481 - 4490 of 11113 acts
Type: State Acts
S Gujarat

Gujarat State Tax On Professions, Trades, Callings And Employments (Amendment) Act, 2008

Act 17412 2025
S Gujarat

Gujarat State Tax On Professions, Trades, Callings And Employments (Amendment) Rules, 2008

Act 17413 2025
S Gujarat

Gujarat State Tax On Professions,Trades Callings And Employments Rules, 1976

Act 17415 2025
S Gujarat

Gujarat State Tax On Professions, Trades, Callings And Employments Tribunal Regulations, 1980

Act 17414 2025
S Gujarat

Gujarat State Wakf Regulations, 2000

Act 17416 2025
S Gujarat

Gujarat Statutory Bodies Laws (Amendment And Validation) Act, 1999

Act 17417 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 1965

Act 16798 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 1966

Act 16799 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 1967

Act 16800 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 1968

Act 16801 2025