Bare Acts

Showing 4501 - 4510 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Taluka And District Panchayats (Custody Of Taluka And District Fund) Rules, 1995

Act 17423 2025
S Gujarat

Gujarat Taluka And District Panchayats (Custody Of Taluka And District Funds) Rules, 1963

Act 17424 2025
S Gujarat

Gujarat Taluka And District Panchayats Election (Manner Of Allotment Of Reserved Seats By Rotation Between Different Constituencies) Rules, 1973

Act 17430 2025
S Gujarat

Gujarat Taluka And District Panchayats Election (Manner Of Allotment Of Reserved Seats By Rotation) Rules, 1994

Act 17431 2025
S Gujarat

Gujarat Taluka And District Panchayats Financial Accounts And Budget Rules, 1963

Act 17432 2025
S Gujarat

Gujarat Taluka And District Panchayats (Honorarium And Allowances To Vice-President) Rules, 1966

Act 17425 2025
S Gujarat

Gujarat Taluka And District Panchayats (President And Vice-President) Election Rules, 1962

Act 17426 2025
S Gujarat

Gujarat Taluka And District Panchayats President And Vice-President Election Rules, 1994

Act 17433 2025
S Gujarat

Gujarat Taluka And District Panchayats (Procedure) Rules, 1963

Act 17427 2025
S Gujarat

Gujarat Taluka And District Panchayats (Publication Of Notice And Rules For Levy Of Taxes And Fees) Rules, 1963

Act 17428 2025