Bare Acts

Showing 4511 - 4520 of 11113 acts
Type: State Acts
S Gujarat

Gujarat Taluka And District Panchayats (Publication Of Notice And Rules For Levy Of Taxes And Fees) Rules, 1995

Act 17429 2025
S Gujarat

Gujarat Taluka And District Panchayats Social Justice Committee (Constitution And Functions) Rules, 1976

Act 17434 2025
S Gujarat

Gujarat Taluka Panchayat (Election Of Sarpanchas As Members) Rules, 1975

Act 17435 2025
S Gujarat

Gujarat Taluka Panchayats (Co.Optation Of Members) Rules, 1962

Act 17436 2025
S Gujarat

Gujarat Taluka Panchayats (Cost Of Collection Of Cess On Water Rate) Rules, 1995

Act 17437 2025
S Gujarat

Gujarat Taluka Panchayats (Cost Of Collection Of Cess On Water Rates) Rules 1960

Act 17438 2025
S Gujarat

Gujarat Taluka Panchayats (Grant Of Loan To Subordinate Panchayats) Rules, 1963

Act 17439 2025
S Gujarat

Gujarat Taluka Panchayats (Grant Of Loan To Subordinate Panchayats) Rules, 1995

Act 17440 2025
S Gujarat

Gujarat Taluka Panchayats Social Justice Committee (Constitution And Functions) Rules, 1995

Act 17441 2025
S Gujarat

Gujarat Taxation Laws (Amendment) Act, 2014

Act 17455 2025