Bare Acts

Showing 4491 - 4500 of 11113 acts
Type: State Acts
S Gujarat

Gujarat (Supplementary) Appropriation Act, 1969

Act 16802 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 1970

Act 16803 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 1971

Act 16804 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 2014

Act 16805 2025
S Gujarat

Gujarat (Supplementary) Appropriation Act, 2015

Act 16806 2025
S Gujarat

Gujarat Surviving Alienations Abolition Act, 1963

Act 17420 2025
S Gujarat

Gujarat Surviving Alienations Abolition (Amendment) Act, 1965

Act 17418 2025
S Gujarat

Gujarat Surviving Alienations Abolition (Compensation Bonds) Rules, 1968

Act 17419 2025
S Gujarat

Gujarat Surviving Alienations Abolition Rules, 1963

Act 17421 2025
S Gujarat

Gujarat Taluka And District Panchayat Election Rules, 1975

Act 17422 2025