Bare Acts

Showing 5011 - 5020 of 11113 acts
Type: State Acts
S Andhra Pradesh

Hyderabad Municipal Corporation (Employees Conduct) Rules, 1968

Act 13899 2025
S Andhra Pradesh

Hyderabad Municipal Corporation (Functions Of Several Authorities) Rules, 1965

Act 13900 2025
S Andhra Pradesh

Hyderabad Municipal Corporation Issue Of Stock Certificates Bye Laws, 1973

Act 13910 2025
S Andhra Pradesh

Hyderabad Municipal Corporation Licensing Of Excess Quantities Of Certain Material In Certain Portions Of The Cities Of Hyderabad And Secunderabad Bye Laws, 1973

Act 13911 2025
S Andhra Pradesh

Hyderabad Municipal Corporation Licensing Of Hand Carts Bye Laws, 1973

Act 13912 2025
S Andhra Pradesh

Hyderabad Municipal Corporation (Naming And Numbering Of Roads And Streets And Numbering Of Houses) Rules, 1995

Act 13901 2025
S Andhra Pradesh

Hyderabad Municipal Corporation (Registry Of The Transfer Of Ownership Of Properties In The Assessment Book) Rules, 1965

Act 13902 2025
S Andhra Pradesh

Hyderabad Municipal Corporation Regulation, Maintenance And Use Of Public And Private Cart-Stands, Etc. Bye-Laws, 1973

Act 13913 2025
S Maharashtra

Hyderabad Municipal Corporations Act, 1955

Act 20551 2025
S Andhra Pradesh

Hyderabad Municipal Corporations (Assessment Of Property Tax) Rules, 1990

Act 13915 2025