Bare Acts

Showing 5021 - 5030 of 11113 acts
Type: State Acts
S Andhra Pradesh

Hyderabad Municipal Corporations (Constitution, Election Of Chairperson And Powers And Functions Etc., Of Wards Committees) Rules, 1995

Act 13918 2025
S Andhra Pradesh

Hyderabad Municipal Corporations (Co-Option Of Members Belonging To Minorities) Rules, 1995

Act 13916 2025
S Andhra Pradesh

Hyderabad Municipal Corporations (Co-Option Of Members Having Special Knowledge Or Experience In Municipal Administration) Rules, 1995

Act 13917 2025
S Andhra Pradesh

Hyderabad Municipal Corporations (Election Of Chairperson Of Standing Committee) Rules, 1995

Act 13919 2025
S Andhra Pradesh

Hyderabad Municipal Corporations ( Regulation And Prohibition Of Wet Cultivation) Rules, 1986

Act 13914 2025
S Andhra Pradesh

Hyderabad Municipal Corporation (Tax On Vehicles, Animals And Boats) Rules, 1965

Act 13903 2025
S Andhra Pradesh

Hyderabad Revised Building Rules, 2006

Act 13920 2025
S Karnataka

Hyderabad Tenancy And Agricultural Lands Act, 1950

Act 18243 2025
S Karnataka

Hyderabad Tenancy And Agricultural Lands (Validation) Act, 1961

Act 18242 2025
S Andhra Pradesh

Hyderabad Urban Development Authority Zoning Regulations, 1981

Act 13921 2025