S Andhra Pradesh Hyderabad Municipal Corporations (Constitution, Election Of Chairperson And Powers And Functions Etc., Of Wards Committees) Rules, 1995 Act 13918 2025 View Download
S Andhra Pradesh Hyderabad Municipal Corporations (Co-Option Of Members Belonging To Minorities) Rules, 1995 Act 13916 2025 View Download
S Andhra Pradesh Hyderabad Municipal Corporations (Co-Option Of Members Having Special Knowledge Or Experience In Municipal Administration) Rules, 1995 Act 13917 2025 View Download
S Andhra Pradesh Hyderabad Municipal Corporations (Election Of Chairperson Of Standing Committee) Rules, 1995 Act 13919 2025 View Download
S Andhra Pradesh Hyderabad Municipal Corporations ( Regulation And Prohibition Of Wet Cultivation) Rules, 1986 Act 13914 2025 View Download
S Andhra Pradesh Hyderabad Municipal Corporation (Tax On Vehicles, Animals And Boats) Rules, 1965 Act 13903 2025 View Download
S Karnataka Hyderabad Tenancy And Agricultural Lands (Validation) Act, 1961 Act 18242 2025 View Download
S Andhra Pradesh Hyderabad Urban Development Authority Zoning Regulations, 1981 Act 13921 2025 View Download