Bare Acts

Showing 5031 - 5040 of 11113 acts
Type: State Acts
S Maharashtra

Hyderbad Land (Special Assessment) Act, 1952

Act 20552 2025
S Andhra Pradesh

Identification Of Prisoners (Application To Hyderabad) Act, 1956

Act 13922 2025
S Maharashtra

Identification Of Prisoners (Bombay Amendment) Act, 1922

Act 20553 2025
S Maharashtra

Identification Of Prisoners (Bombay Amendment) Act, 1948

Act 20554 2025
S Maharashtra

Identification Of Prisoners (Bombay Amendment) Act, 1953

Act 20555 2025
S Maharashtra

Identification Of Prisoners (Bombay Second Amendment) Act, 1935

Act 20556 2025
S Maharashtra

Identification Of Prisoners (Maharashtra Provision For Uniform Application And Amendment) Act, 1970

Act 20557 2025
S Tamil Nadu

Identification Of Prisoners (Tamil Nadu Amendment) Act, 2010

Act 22726 2025
S Rajasthan

Iihmr University, Jaipur Act, 2014

Act 22314 2025
S Punjab and Haryana

I.K. Gujral Punjab Technical University (Amendment) Act, 2015

Act 21765 2025