Bare Acts

Showing 5741 - 5750 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Motor Vehicles Taxation Rules, 1957

Act 18632 2025
S Karnataka

Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2001

Act 18625 2025
S Karnataka

Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2004

Act 18626 2025
S Karnataka

Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2007

Act 18627 2025
S Karnataka

Karnataka Motor Vehicles Taxation (Second Amendment) Act, 2010

Act 18628 2025
S Karnataka

Karnataka Municipal Corporations Act, 1976

Act 18644 2025
S Karnataka

Karnataka Municipal Corporations (Amendment) Act, 2000

Act 18633 2025
S Karnataka

Karnataka Municipal Corporations (Amendment) Act, 2002

Act 18634 2025
S Karnataka

Karnataka Municipal Corporations (Amendment) Act, 2003

Act 18635 2025
S Karnataka

Karnataka Municipal Corporations (Amendment) Act, 2006

Act 18636 2025