S Karnataka Karnataka Municipalities (Adoption And Publication Of Bye-Laws) Rules, 1965 Act 18647 2025 View Download
S Karnataka Karnataka Municipalities And Certain Other Law (Amendment) Act, 2005 Act 18685 2025 View Download
S Karnataka Karnataka Municipalities And Certain Other Law (Amendment) Act, 2009 Act 18686 2025 View Download
S Karnataka Karnataka Municipalities (Appearance Before Government Auditor And Inspection Of Books And Vouchers By Ratepayers) Rules, 1966 Act 18651 2025 View Download
S Karnataka Karnataka Municipalities (Claims To Property) (Procedure) Rules, 1965 Act 18652 2025 View Download
S Karnataka Karnataka Municipalities (Compounding Of Offences) Rules, 1966 Act 18653 2025 View Download