S Karnataka Karnataka Municipalities (Limitation Of Powers Of Standing Committee) Rules, 1977 Act 18663 2025 View Download
S Karnataka Karnataka Municipalities (Limitation On The Powers Of Contract) Rules, 1966 Act 18664 2025 View Download
S Karnataka Karnataka Municipalities (Payment Of Audit Charges) Rules, 1965 Act 18665 2025 View Download
S Karnataka Karnataka Municipalities (Permission To Leave The Headquarters By The Municipal Commissioner And Chief Officers) Rules, 1977 Act 18666 2025 View Download
S Karnataka Karnataka Municipalities (Powers And Duties Of Auditors) Rules, 1965 Act 18667 2025 View Download
S Karnataka Karnataka Municipalities (Powers Of Expenditure) Rules, 1986 Act 18668 2025 View Download
S Karnataka Karnataka Municipalities (Preparation Of Plans And Estimates And Execution Of Municipal Works) Rules, 1966 Act 18669 2025 View Download
S Karnataka Karnataka Municipalities (President And Vice-President) Election Rules, 1965 Act 18670 2025 View Download
S Karnataka Karnataka Municipalities (Procedure And Conduct Of Business) Rules, 1977 Act 18671 2025 View Download
S Karnataka Karnataka Municipalities (Publication Of Declaration Regarding Usl Of Certain Areas For Certain Purposes) Rules, 1967 Act 18672 2025 View Download