S Karnataka Karnataka Municipalities (Delegation Of Powers Of Government) Rules, 1965 Act 18655 2025 View Download
S Karnataka Karnataka Municipalities (Election Of Councillors) Rules, 1977 Act 18656 2025 View Download
S Karnataka Karnataka Municipalities (Furnishing Of Securities) Rules, 1965 Act 18657 2025 View Download
S Karnataka Karnataka Municipalities (General Disqualifications For Becoming A Councillor) Rules, 1981 Act 18658 2025 View Download
S Karnataka Karnataka Municipalities (Grant Of Advances To The Employees For Purchase Of Motor Car, Motor Cycle And Bicycle) Rules, 1987 Act 18659 2025 View Download
S Karnataka Karnataka Municipalities (Grant Of Loans To Municipal Servants For Construction Of Houses) Rules, 1967 Act 18660 2025 View Download
S Karnataka Karnataka Municipalities (Guidance Of Officers, Grant Of Copies And Miscellaneous Provisions) Rules, 1966 Act 18661 2025 View Download
S Karnataka Karnataka Municipalities Irrecoverable Sums (Procedure For Write Off) Rules, 1965 Act 18687 2025 View Download
S Karnataka Karnataka Municipalities (Levy And Collection Of Fees In Respect Of Jatra, Urs) Rules, 1966 Act 18662 2025 View Download