Bare Acts

S Karnataka

Karnataka Municipal Corporations (Amendment) Act, 2009

Act 18637 2025

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S Karnataka

Karnataka Municipal Corporations (Amendment) Act, 2010

Act 18638 2025

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S Karnataka

Karnataka Municipal Corporations (Amendment) Act, 2011

Act 18639 2025

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S Karnataka

Karnataka Municipal Corporations (Amendment) Law And Certain Other Law (Amendment) Act, 2004

Act 18640 2025

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S Karnataka

Karnataka Municipal Corporations And Certain Other Law (Amendment) Act, 2011

Act 18645 2025

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S Karnataka

Karnataka Municipal Corporations (Election) Rules, 1979

Act 18641 2025

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S Karnataka

Karnataka Municipal Corporations Rules, 1977

Act 18646 2025

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S Karnataka

Karnataka Municipal Corporations (Second Amendment) Act, 2000

Act 18642 2025

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S Karnataka

Karnataka Municipal Corporations (Second Amendment) Act, 2002

Act 18643 2025

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S Karnataka

Karnataka Municipalities Accounts Rules, 1965

Act 18683 2025

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