Bare Acts

Showing 5811 - 5820 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Panchayath Raj (Amendment) Act, 2015

Act 18728 2025
S Karnataka

Karnataka Panchayat Raj Act, 1993

Act 18726 2025
S Karnataka

Karnataka Panchayat Raj (Amendment) Act, 2002

Act 18697 2025
S Karnataka

Karnataka Panchayat Raj (Application Of Grama Panchayat Fund) Rules, 1994

Act 18698 2025
S Karnataka

Karnataka Panchayat Raj (Backward Classes) Rules, 1993

Act 18699 2025
S Karnataka

Karnataka Panchayat Raj (Claims To Property By Or Against Grama Panchayats) Rules, 1994

Act 18700 2025
S Karnataka

Karnataka Panchayat Raj (Conduct Of Election) Rules, 1993

Act 18702 2025
S Karnataka

Karnataka Panchayat Raj (Co-Option Of Members Of Committees Of Grama Panchayat) Rules, 1994

Act 18701 2025
S Karnataka

Karnataka Panchayat Raj (Correspondence) Rules, 1994

Act 18703 2025
S Karnataka

Karnataka Panchayat Raj (Determination Of Contribution To Grama Panchayats) Rules, 1994

Act 18704 2025