Bare Acts

Showing 5831 - 5840 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Panchayat Raj (Prevention Of Disqualification) Rules, 1994

Act 18715 2025
S Karnataka

Karnataka Panchayat Raj (Procedure At The Meetings Of The Grama Panchayat) Rules, 1994

Act 18716 2025
S Karnataka

Karnataka Panchayat Raj (Procedure For Recovery Of Dues Of Zilla Panchayat And Taluk Panchayat) Rules, 1994

Act 18717 2025
S Karnataka

Karnataka Panchayat Raj (Reservation Of Offices Of Adhyaksha And Upadhyaksha Of Taluka Panchayats) Rules, 1995

Act 18718 2025
S Karnataka

Karnataka Panchayat Raj (Reservation Of Offices Of Adhyaksha And Upadhyaksha Of Zilla Panchayat) Rules, 1995

Act 18719 2025
S Karnataka

Karnataka Panchayat Raj (Reservation Of Seats In Grama Panchayats By Rotation) Rules, 1998

Act 18720 2025
S Karnataka

Karnataka Panchayat Raj (Reservation Of Seats In Taluk Panchayats And Zilla Panchayats By Rotation) Rules, 1998

Act 18721 2025
S Karnataka

Karnataka Panchayat Raj (Salary And Allowances To Adhyaksha And Upadhyaksha Of Zilla Panchayat) Rules, 1995

Act 18722 2025
S Karnataka

Karnataka Panchayat Raj (Salary And Allowances To The Adhyaksha And Upadhyaksha Of Taluk Panchayat) Rules, 1995

Act 18723 2025
S Karnataka

Karnataka Panchayat Raj (Sitting Fee And Other Allowances To Members Of The Taluk Panchayats And Zilla Panchayats) Rules, 1994

Act 18724 2025