Bare Acts

Showing 5821 - 5830 of 11113 acts
Type: State Acts
S Karnataka

Karnataka Panchayat Raj (Election Of Adhyaksha And Upadhyaksha Of Taluk Panchayat) Rules, 1994

Act 18705 2025
S Karnataka

Karnataka Panchayat Raj (Election Of Members Of The District Planning Committee) Rules, 1996

Act 18706 2025
S Karnataka

Karnataka Panchayat Raj (Grama Panchayats Accounts And Budget) Rules, 1995

Act 18708 2025
S Karnataka

Karnataka Panchayat Raj (Grama Panchayats Control Over Erection Of Buildings) Rules, 1994

Act 18709 2025
S Karnataka

Karnataka Panchayat Raj (Grama Panchayat Taxes And Fees) Rules, 1994

Act 18707 2025
S Karnataka

Karnataka Panchayat Raj (Grant Of Copies Of Records) Rules, 1994

Act 18710 2025
S Karnataka

Karnataka Panchayat Raj (Limitation For Appeals) Rules, 1994

Act 18711 2025
S Karnataka

Karnataka Panchayat Raj (Manner Of Publication Of Bye-Laws And Regulations) Rules, 1994

Act 18712 2025
S Karnataka

Karnataka Panchayat Raj (Manner Of Publication Of Notice Of The Proposal Under Section 190) Rules, 1994

Act 18713 2025
S Karnataka

Karnataka Panchayat Raj (Motion Of No-Confidence Against Adhyaksha And Upadhyaksha Of Grama Panchayat) Rules, 1994

Act 18714 2025