S Andhra Pradesh Andhra Pradesh Municipal Corporations (Election Of Chairperson Of Standing Committee) Rules, 1995 Act 13516 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal Corporations (Preparation And Publication Of Electoral Rolls) Rules, 2001 Act 13517 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal Corporations (Registration Of Electors) Rules, 1994 Act 13518 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal Corporations (Reservation Of Seats) Rules, 1995 Act 13519 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal Councils (Constitution Of Wards Committees, Election Of Chair Persons, Powers And Functions Etc.,) Rules, 1995 Act 13521 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal CouncilsNagar Panchayats (Conduct Of Election) Rules, 1965 Act 13524 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal CouncilsNagar Panchayats (Co Option Of Members Belonging To Minorities) Rules, 1995 Act 13522 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal CouncilsNagar Panchayats (Co Option Of Members Having Special Knowledge Or Experience In Municipal Administration) Rules, 1995 Act 13523 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipal CouncilsNagar Panchayats (Direct Election Of Chairperson) Rules, 1986 Act 13525 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Acquisition And Transfer Of Immovable Properties) Rules, 1967 Act 13546 2025 View Download