Bare Acts

Showing 631 - 640 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Municipalities Act, 1965

Act 13584 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Administrative Control Of Chairman Of A Municipal Council Over The Municipal Commissioner) Rules, 1977

Act 13547 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Advertisement Tax) Rules, 1967

Act 13548 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Alteration Of Ownership Of Property In Assessment Books) Rules, 1966

Act 13549 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Amendment) Act, 1980

Act 13550 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Amendment) Act, 1983

Act 13551 2025
S Andhra Pradesh

Andhra Pradesh Municipalities ( Amendment) Act, 1994

Act 13545 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Amendment) Act, 1997

Act 13552 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Amendment) Act, 1999

Act 13553 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Amendment) Act, 2001

Act 13554 2025