Bare Acts

Showing 651 - 660 of 11113 acts
Type: State Acts
S Andhra Pradesh

Andhra Pradesh Municipalities (Disqualification Of Chairperson Or Members On Ground Of Defection) Rules, 1988

Act 13564 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Division Of Nagar Panchayats And Municipalities Into Wards) Rules, 1994

Act 13565 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Fixation Of Strength Of Nagar Panchayats And Municipal Councils) Rules, 1994

Act 13566 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Functioning Of The Committee) Rules, 1969

Act 13567 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Gradation Of Municipal Councils And Nagar Panchayats) Rules, 1994

Act 13568 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Grant Of Remission To Contractors And Leases Of Municipal Councils) Rules, 1965

Act 13569 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Grants In Aid To Educational And Medical Institutions And Co Operative Building Societies) Rules, 1967

Act 13570 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Layout) Rules, 1970

Act 13571 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Licences For Projections And Lease Of Road Sides And Street Margins) Rules, 1969

Act 13572 2025
S Andhra Pradesh

Andhra Pradesh Municipalities (Moving Of Resolutions At Meetings Of Municipal Council) Rules, 1965

Act 13573 2025