S Andhra Pradesh Andhra Pradesh Municipalities (Disqualification Of Chairperson Or Members On Ground Of Defection) Rules, 1988 Act 13564 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Division Of Nagar Panchayats And Municipalities Into Wards) Rules, 1994 Act 13565 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Fixation Of Strength Of Nagar Panchayats And Municipal Councils) Rules, 1994 Act 13566 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Functioning Of The Committee) Rules, 1969 Act 13567 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Gradation Of Municipal Councils And Nagar Panchayats) Rules, 1994 Act 13568 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Grant Of Remission To Contractors And Leases Of Municipal Councils) Rules, 1965 Act 13569 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Grants In Aid To Educational And Medical Institutions And Co Operative Building Societies) Rules, 1967 Act 13570 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Licences For Projections And Lease Of Road Sides And Street Margins) Rules, 1969 Act 13572 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Moving Of Resolutions At Meetings Of Municipal Council) Rules, 1965 Act 13573 2025 View Download