S Andhra Pradesh Andhra Pradesh Municipalities (Payment Of Travelling Allowance And Daily Allowance To The Chairperson, Vice-Chairperson And Members) (Including The Ex-Officio Members) Rules, 1988 Act 24018 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Pension-Cum-Gratuity Fund) Rules, 1969 Act 13574 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Powers Of Inquiry Officers) Rules, 1968 Act 13575 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Preparation Of Budget, Allotment And Transfer Of Funds) Rules, 1967 Act 13576 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Publication Of Bye-Laws) Rules, 1969 Act 13577 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Publication Of Notice) Rules, 1967 Act 13578 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Publication Of Notification For Purpose For Which Places May Not Be Used Without A Licence) Rules, 1967 Act 13579 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Reservation Of Seats In Municipal Councils And Nagar Panchayats) Rules, 1995 Act 13580 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Second Amendment) Act, 1980 Act 13581 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Second Amendment) Act, 1999 Act 13582 2025 View Download