S Andhra Pradesh Andhra Pradesh Municipalities And Nagar Panchayats (Preparation And Publication Of Electoral Rolls) Rules, 2001 Act 13585 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Appointment Of Standing Counsels, Payment Of Fees And Travelling Allowances And Procedure For Filing Of Appeal In Civil Cases) Rules, 1968 Act 13556 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Check-Measurement Of Works) Rules, 1972 Act 13557 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Classification Of Records As Confidential Or Secret) Rules, 1965 Act 13558 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Collection Of Taxes) Rules, 1965 Act 13559 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Conduct Of Election Of Chairperson And Vice Chairperson) Rules, 2005 Act 13560 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Conduct Of Election Of Members) Rules, 2005 Act 13561 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Conduct Of Election Of Vice-Chairperson) Rules, 1986 Act 13562 2025 View Download
S Andhra Pradesh Andhra Pradesh Municipalities (Decision Of Election Disputes) Rules, 1967 Act 13563 2025 View Download