Bare Acts

Showing 7371 - 7380 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Khar Lands Development Act, 1979

Act 20793 2025
S Maharashtra

Maharashtra Khoti Abolition Act, 1949

Act 20794 2025
S Maharashtra

Maharashtra Kidney Transplantation Act, 1982

Act 20795 2025
S Maharashtra

Maharashtra Kidney Transplantation Rules, 1989

Act 20796 2025
S Maharashtra

Maharashtra Krishna Valley Development Corporation Act, 1996

Act 20797 2025
S Maharashtra

Maharashtra Labour Welfare Board Employees (Conditions Of Service) Rules, 1961

Act 20798 2025
S Maharashtra

Maharashtra Labour Welfare Board Employees(Revision Of Pay) Rules, 1970

Act 20799 2025
S Maharashtra

Maharashtra Land Revenu Code(Amalgamanation Of Bombay And Kokan Division) Act, 1983

Act 20800 2025
S Maharashtra

Maharashtra Land Revenue (Appeals, Revision And Review)Rules, 1967

Act 20804 2025
S Maharashtra

Maharashtra Land Revenue (Assesment And Settlement Of Land Revenue Of Agricultural Lands) Rules, 1970

Act 20801 2025