Bare Acts

Showing 7381 - 7390 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Land Revenue (Boundaries And Boundary Marks) Rules, 1969

Act 20805 2025
S Maharashtra

Maharashtra Land Revenue (City Of Bombay) Rules, 1968

Act 20806 2025
S Maharashtra

Maharashtra Land Revenue Code, 1966

Act 20832 2025
S Maharashtra

Maharashtra Land Revenue Code (Amalgamation Of Bombay And Konkan Divisions) Act, 1983

Act 20823 2025
S Maharashtra

Maharashtra Land Revenue Code (Amendment) Act, 2007

Act 20824 2025
S Maharashtra

Maharashtra Land Revenue Code (Amendment) Act, 2009

Act 20825 2025
S Maharashtra

Maharashtra Land Revenue Code (Amendment) Act, 2014

Act 20803 2025
S Maharashtra

Maharashtra Land Revenue Code (Amendment) Act, 2015

Act 20826 2025
S Maharashtra

Maharashtra Land Revenue Code And The Maharashtra Restoration Of Lands To Scheduled Tribes (Amendment) Act, 2010

Act 20831 2025
S Maharashtra

Maharashtra Land Revenue Code (Second Amendment) Act, 2007

Act 20827 2025