S Maharashtra Maharashtra Land Revenue Code (Second Amendment) Act, 2014 Act 20828 2025 View Download
S Maharashtra Maharashtra Land Revenue Code (Second Amendment) Act, 2015 Act 20829 2025 View Download
S Maharashtra Maharashtra Land Revenue (Construction Of Watercourse) Rules, 1967 Act 20807 2025 View Download
S Maharashtra Maharashtra Land Revenue (Conversion Of Use Of Land Non Agricultural Assessment) Rules, 1969 Act 20808 2025 View Download
S Maharashtra Maharashtra Land Revenue (Disposal Of Government Trees, Roduce Of Trees, Grazing And Other Natural Products) Rules, 1969 Act 20802 2025 View Download
S Maharashtra Maharashtra Land Revenue (Extraction And Removal Of Minor Minerals) (First Amendment) Rules, 2010 Act 20810 2025 View Download
S Maharashtra Maharashtra Land Revenue (Extraction And Removal Of Minor Minerals) Rules, 1968 Act 20809 2025 View Download
S Maharashtra Maharashtra Land Revenue (Inclusion Of Certain Bhumidharis In Occupants Class I, Permission) Rules, 1968 Act 20811 2025 View Download
S Maharashtra Maharashtra Land Revenue (Inquiry Into Title Of Land) Rules, 1967 Act 20812 2025 View Download