Bare Acts

Showing 7411 - 7420 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Land Revenue (Revival Of Certain Rules Relating To Non-Agricultural Assessment) Act, 1972

Act 20821 2025
S Maharashtra

Maharashtra Land Revenue (Village, Town And City Survey) Rules, 1969

Act 20822 2025
S Maharashtra

Maharashtra Legislative Council (Chairman And Deputy Chairman) And Maharashtra Legislative Assembly (Speaker And Deputy Speaker) (Appointment Of Personal Assistant) Rules, 1982

Act 24044 2025
S Maharashtra

Maharashtra Legislative Council (Chairman And Deputy Chairman) And Maharashtra Legislative Assembly (Speaker And Deputy Speaker) Salaries And Allowances Act, 1956

Act 20835 2025
S Maharashtra

Maharashtra Legislative Council (Chairman And Deputy Chairman) And The Maharashtra Legislative Assembly (Speaker And Deputy Speaker) Salaries And Allowences Rules, 1987

Act 20836 2025
S Maharashtra

Maharashtra Legislative Council (Chairman) And The Maharashtra Legislative Assembly (Speaker) Sumptury Allowance Rules, 1965

Act 20837 2025
S Maharashtra

Maharashtra Legislature Mebers (Free Transit By Railway) Rules, 1965

Act 20838 2025
S Maharashtra

Maharashtra Legislature Members (Appoinment Of Personal Assistant) Rule, 1981

Act 20839 2025
S Maharashtra

Maharashtra Legislature Members (Free Transit By Road Transport Service) Rules, 1961

Act 20840 2025
S Maharashtra

Maharashtra Legislature Members (Medical Attendance) Rules, 1966

Act 20841 2025