Bare Acts

Showing 7401 - 7410 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Land Revenue (Partition Of Holdings) Rules, 1967

Act 20813 2025
S Maharashtra

Maharashtra Land Revenue (Permission For Use Of Water) Rules, 1969

Act 20814 2025
S Maharashtra

Maharashtra Land Revenue (Procedure Of Revenue Officers) Rules, 1967

Act 20815 2025
S Maharashtra

Maharashtra Land Revenue (Qualifications For Conferral Of Powers Of Assistant Or Deputy Collector Or Tahsildar) Rules, 1968

Act 20816 2025
S Maharashtra

Maharashtra Land Revenue Record Of Rights And Registers (Preparation And Maintenance) Rules, 1971

Act 20833 2025
S Maharashtra

Maharashtra Land Revenue (Register Of Alienated Lands) Rules, 1967

Act 20817 2025
S Maharashtra

Maharashtra Land Revenue (Regulation Of Right To Trees Etc.) Rules, 1967

Act 20818 2025
S Maharashtra

Maharashtra Land Revenue Restoration Of Occupancy (Unauthorisedly Transferred By Occupants Belonging To Scheduled Tribes) Rules, 1969

Act 20834 2025
S Maharashtra

Maharashtra Land Revenue (Restrictions Of Use Of Land) Rules, 1968

Act 20819 2025
S Maharashtra

Maharashtra Land Revenue (Revenue Tribunal) Rules, 1967

Act 20820 2025