Bare Acts

Showing 7571 - 7580 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Raw Cotton (Procurement Processing And Marketing) (Price Fluctuation Fund) Rules, 1973

Act 20986 2025
S Maharashtra

Maharashtra Raw Cotton (Procurement, Processing And Marketing)(Prohibition On Carrying On Business In Kapas) Rules, 1972

Act 20992 2025
S Maharashtra

Maharashtra Raw Cotton (Procurement, Processing And Marketing)(Prohibition On Cotton Ginning And Processing Factories) Rules, 1972

Act 20993 2025
S Maharashtra

Maharashtra Raw Cotton (Procurement, Processing And Marketing) (Prohibition On Transport Of Kapas Outside The State) Rules, 1972

Act 20989 2025
S Maharashtra

Maharashtra Raw Cotton (Procurement, Processing And Marketing) Receipt To Tenderer Of Kapas) Rules, 1972

Act 20991 2025
S Maharashtra

Maharashtra Raw Cotton (Procurement, Processing And Marketing)(Retrospective Extension Of Duration) Act, 2000

Act 20994 2025
S Maharashtra

Maharashtra Raw Cotton (Recovery Of Defaulted Payments) Rules, 1972

Act 20995 2025
S Maharashtra

Maharashtra Raw Cotton (Sale And Disposal Of Bales) Rules, 1972

Act 20996 2025
S Maharashtra

Maharashtra Realisation Of Land Revenue Rules, 1967

Act 20997 2025
S Maharashtra

Maharashtra Realisation Of Land Rules, 1966

Act 20998 2025