Bare Acts

Showing 7581 - 7590 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Act, 1971

Act 20999 2025
S Maharashtra

Maharashtra Recognition Of Trade Unions And Prevention Of Unfair Labour Practices Rules, 1975

Act 21000 2025
S Maharashtra

Maharashtra Regional And Town Planning Act, 1966

Act 21012 2025
S Maharashtra

Maharashtra Regional And Town Planning (Amendment) Act, 2007

Act 21003 2025
S Maharashtra

Maharashtra Regional And Town Planning (Amendment) Act, 2011

Act 21004 2025
S Maharashtra

Maharashtra Regional And Town Planning (Amendment) Act, 2015

Act 21005 2025
S Maharashtra

Maharashtra Regional And Town Planning (Amendment And Continuance) Act, 2014

Act 21001 2025
S Maharashtra

Maharashtra Regional And Town Planning (Amendment And Validation) Act, 2010

Act 21002 2025
S Maharashtra

Maharashtra Regional And Town Planning (Regional Planning Board) Rules, 1967

Act 21006 2025
S Maharashtra

Maharashtra Regional And Town Planning (Second Amendment) Act, 2009

Act 21007 2025