Bare Acts

Showing 7601 - 7610 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Religious Endowments (Reconstruction On Resettlement Sites) Rules, 1971

Act 21019 2025
S Maharashtra

Maharashtra Rent Control Act, 1999

Act 21020 2025
S Maharashtra

Maharashtra Requisitioning (And Control) Of Motor Vehicles Act, 1965

Act 21021 2025
S Maharashtra

Maharashtra Resettlement Of Project Displaced Persons Act, 1976

Act 21022 2025
S Maharashtra

Maharashtra Restoration Of Lands To Scheduled Tribes Act, 1974

Act 21023 2025
S Maharashtra

Maharashtra Restoration Of Lands To Scheduled Tribes Rules, 1975

Act 21024 2025
S Maharashtra

Maharashtra Revenue Patels (Abolition Of Office) Act, 1962

Act 21025 2025
S Maharashtra

Maharashtra Right To Information Act, 2000

Act 21027 2025
S Maharashtra

Maharashtra Right To Information Act, 2002

Act 21028 2025
S Maharashtra

Maharashtra Right To Information Act, 2003

Act 21029 2025