Bare Acts

Showing 7611 - 7620 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Right To Information (Repeal) Act, 2005

Act 21026 2025
S Maharashtra

Maharashtra Right To Information Rules, 2000

Act 21030 2025
S Maharashtra

Maharashtra Right To Information Rules, 2002

Act 21031 2025
S Maharashtra

Maharashtra Right To Information Rules, 2005

Act 21032 2025
S Maharashtra

Maharashtra Right To Public Services Act, 2015

Act 21033 2025
S Maharashtra

Maharashtra Sale Of Trees By Occupants Belonging To Scheduled Tribes (Regulation) Act, 1969

Act 21034 2025
S Maharashtra

Maharashtra Sales Tax On The Transfer Of Property In Goods Involved In The Execution Of Works Contracts (Re-Enacted) Act, 1989

Act 21035 2025
S Maharashtra

Maharashtra Sales Tax On The Transfer Of The Right To Use Any Goods For Any Purpose Act, 1985

Act 21036 2025
S Maharashtra

Maharashtra Sales Tax On Transfer Of The Right To Use Any Goods For Any Purpose Rules, 1986

Act 21037 2025
S Maharashtra

Maharashtra Scheduled Castes, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Other Backward Classes And Special Backward Category (Regulation Of Issuance And Verification Of) Caste Certificate Rules, 2012

Act 24047 2025