Bare Acts

Showing 7621 - 7630 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Scheduled Commodities Wholesale Dealers Licensing (Amendment) Order, 2010

Act 21038 2025
S Maharashtra

Maharashtra SCs, STs, De-Notified Tribes (Vimukta Jatis), Nomadic Tribes, Other BCs And Special Backward Category (Regulation Of Issuance And Verification Of) Caste Certificate Act, 2000

Act 24061 2025
S Maharashtra

Maharashtra Secondary And Higher Secondary Education Boards Act, 1965

Act 21039 2025
S Maharashtra

Maharashtra (Second Supplementary) Appropriation Act, 2003

Act 20620 2025
S Maharashtra

Maharashtra Self-Financed Schools (Establishment And Regulation) Act, 2012

Act 21041 2025
S Maharashtra

Maharashtra Self-Financed Schools (Establishment And Regulation) (Second Amendment) Act, 2013

Act 21040 2025
S Maharashtra

Maharashtra Sinhastha Fair Pilgrim Tax Act, 1980

Act 21042 2025
S Maharashtra

Maharashtra Sinhastha Fair Piligrim Tax Act, 1980

Act 21043 2025
S Maharashtra

Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Act, 1971

Act 21046 2025
S Maharashtra

Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) (Amendment) Act, 2014

Act 21044 2025