Bare Acts

Showing 7631 - 7640 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) (Other Manner Of Publication Of Declaration) Rules, 1971

Act 21045 2025
S Maharashtra

Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) (Other Manner Of Publication Of Notification Regarding Restriction On Building In Slum Areas, Etc.) Rules, 1971

Act 24048 2025
S Maharashtra

Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Protection Of Tenants In Slum Areas From Eviction Rules, 1971

Act 21047 2025
S Maharashtra

Maharashtra Slum Areas (Improvement, Clearance And Redevelopments Clearance Areas Order) (Publicity Etc) Rules, 1973

Act 21049 2025
S Maharashtra

Maharashtra Slum Areas (Improvement, Clearance And Redevelopment) Tribunal Rules, 1972

Act 21048 2025
S Maharashtra

Maharashtra Special Provision For Payment Of Court-Fees Act, 1976

Act 21050 2025
S Maharashtra

Maharashtra Special Provision For Payment Of Stamp Duty Act, 1974

Act 21052 2025
S Maharashtra

Maharashtra Special Provision For Payment Of Stamp Duty (No.2) Act, 1974

Act 21051 2025
S Maharashtra

Maharashtra Stamp (Amendment) Act, 2015

Act 21053 2025
S Maharashtra

Maharashtra State Aid To Industries Act, 1960

Act 21054 2025