Bare Acts

Showing 7591 - 7600 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Regional And Town Planning (Second Amendment) Act, 2010

Act 21008 2025
S Maharashtra

Maharashtra Regional And Town Planning (Second Amendment) Act, 2015

Act 21009 2025
S Maharashtra

Maharashtra Regional And Town Planning (Third Amendment) Act, 2009

Act 21010 2025
S Maharashtra

Maharashtra Regional And Town Planning (Third Amendment) Act, 2015

Act 21011 2025
S Maharashtra

Maharashtra Regional Planning Boards (Finance And Accounts) Rules, 1967

Act 21013 2025
S Maharashtra

Maharashtra Regulation Of Marriage Bureaus And Registration Of Marriages Act, 1998

Act 21014 2025
S Maharashtra

Maharashtra Regulation Of Sugarcane Price (Supplied To Factories) Act, 2013

Act 21015 2025
S Maharashtra

Maharashtra Regulation Of Use Of Pre-Natal Diagnostic Techniques Act, 1988

Act 21016 2025
S Maharashtra

Maharashtra Regulation Of Use Of Pre-Natal Diagnostic Techniques Rules, 1988

Act 21017 2025
S Maharashtra

Maharashtra Religious Endowments (Reconstruction On Resettlement Sites) Act, 1970

Act 21018 2025