Bare Acts

Showing 7721 - 7730 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Vacant Lands (Further Interim Protection To Occupiers From Eviction And Recovery Of Arrears Of Rent) Act, 1980

Act 21126 2025
S Maharashtra

Maharashtra Vacant Lands (Prohibition Of Unauthorised Occupation And Summary Eviction) Act, 1975

Act 21127 2025
S Maharashtra

Maharashtra Vaccination Act, 1964

Act 21128 2025
S Maharashtra

Maharashtra Value Added Tax Act, 2002

Act 21138 2025
S Maharashtra

Maharashtra Value Added Tax (Amendment) Act, 2008

Act 21130 2025
S Maharashtra

Maharashtra Value Added Tax (Amendment) Act, 2010

Act 21131 2025
S Maharashtra

Maharashtra Value Added Tax (Amendment) Act, 2011

Act 21132 2025
S Maharashtra

Maharashtra Value Added Tax (Amendment) Act, 2013

Act 21133 2025
S Maharashtra

Maharashtra Value Added Tax (Amendment) Act, 2014

Act 21134 2025
S Maharashtra

Maharashtra Value Added Tax (Amendment And Validation) Act, 2011

Act 21129 2025