Bare Acts

S Maharashtra

Maharashtra Value Added Tax (Amendment) Ordinance, 2010

Act 21135 2025

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S Maharashtra

Maharashtra Value Added Tax (Amendment) Rules, 2010

Act 21136 2025

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S Maharashtra

Maharashtra Value Added Tax (Levy, Amendment And Validation) Act, 2009

Act 21137 2025

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S Maharashtra

Maharashtra Veterinary Practitioners Act, 1971

Act 21139 2025

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S Maharashtra

Maharashtra Vexatious Litigation (Prevention) Act, 1971

Act 21140 2025

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S Maharashtra

Maharashtra Vidarbha Irrigation Development Corporation Act, 1997

Act 21141 2025

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S Maharashtra

Maharashtra (Vidarbha Region) Agricultural Debtor Relief Rules, 1969

Act 20627 2025

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S Maharashtra

Maharashtra (Vidarbha Region) Agricultural Debtors Relief Act, 1969

Act 20628 2025

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S Maharashtra

Maharashtra Village Employment Fund Rules, 1974

Act 21142 2025

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S Maharashtra

Maharashtra Village Panchayats (Amendment) Act, 2015

Act 21144 2025

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