Bare Acts

Showing 7741 - 7750 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Village Panchayats (Amendment And Continuance) Act, 2014

Act 21143 2025
S Maharashtra

Maharashtra Village Panchayats And The Maharashtra Regional And Town Planning (Amendment) Act, 2014

Act 21155 2025
S Maharashtra

Maharashtra Village Panchayats (Audit Of Accounts) Rules, 1961

Act 21145 2025
S Maharashtra

Maharashtra Village Panchayats (Delegation Of Powers Of District Courts) Rules, 1966

Act 21146 2025
S Maharashtra

Maharashtra Village Panchayats (Employees) Provident Fund Rules, 1961

Act 21147 2025
S Maharashtra

Maharashtra Village Panchayats (Inspection, Copies And Search Of Records) Rules, 1963

Act 21148 2025
S Maharashtra

Maharashtra Village Panchayats (Limits On The Payment Of Grant-In-Aid) Rules, 1977

Act 21149 2025
S Maharashtra

Maharashtra Village Panchayats (Postponement Of Elections Due To Ensuing General Elections To The State Legislative Assembly, Zilla Parishads And Panchayat Samitis) Act, 1977

Act 21150 2025
S Maharashtra

Maharashtra Village Panchayats (Principles For Extensions Of Village Sites And Regualtion Of Buildings) Rules, 1967

Act 21151 2025
S Maharashtra

Maharashtra Village Panchayats Taxes And Fees Rules, 1960

Act 21156 2025