Bare Acts

Showing 7751 - 7760 of 11113 acts
Type: State Acts
S Maharashtra

Maharashtra Village Panchayats (Temporary Further Postponement Of Elections Due To Elections To Maharashtra Legislative Assembly) Act, 1980

Act 21152 2025
S Maharashtra

Maharashtra Village Panchayats (Temporary Postponement Of Elections Due To Elections To Lok Sabha) Act, 1980

Act 21153 2025
S Maharashtra

Maharashtra Village Panchayats (Third Amendment) Act, 2012

Act 21154 2025
S Maharashtra

Maharashtra Village Panchayats Upa-Sarpanch (Restrictions On Powers And Functions) Rules, 1961

Act 21157 2025
S Maharashtra

Maharashtra Village Police Act, 1967

Act 21158 2025
S Gujarat

Maharashtra Warehousing Corporation (Rights, Assets And Liabilities) Order, 1962

Act 17576 2025
S Maharashtra

Maharashtra Water Conservation Corporation Act, 2000

Act 21159 2025
S Maharashtra

Maharashtra Water Resources And Regulatory Authority (Amendment And Continuance) Act, 2011

Act 21160 2025
S Maharashtra

Maharashtra Water Resources Regulatory Authority Act, 2005

Act 21161 2025
S Maharashtra

Maharashtra Workmens Minimum House-Rent Allowance (Amendment) Act, 2010

Act 21163 2025