Bare Acts

Showing 8021 - 8030 of 11113 acts
Type: State Acts
S Andhra Pradesh

Municipal Corporation Of Hyderabad Tender Rules, 1970

Act 13961 2025
S Andhra Pradesh

Municipal Corporation Of Hyderabad, VisakhapatnamVijayawada (Conduct Of Election Of Deputy Mayor) Rules, 1986

Act 13962 2025
S Karnataka

Municipal Solid Wastes (Management And Handling) Rules, 1999

Act 19024 2025
S Karnataka

Municipal Taxation (Karnataka Extension) Act, 1973

Act 19025 2025
S Punjab and Haryana

Murree-Kahuta Development Authority Act, 1986

Act 21804 2025
S Punjab and Haryana

Murree Kahuta Hilly Areas Development Authority (Repeal) Ordinance, 1978

Act 21803 2025
S Bengal

Murshidabad Estate (Management Of Properties) And Miscellaneous Provisions Act, 1980

Act 15091 2025
S Punjab and Haryana

Music In Muslim Shrines Act, 1942

Act 21805 2025
S Punjab and Haryana

Muslim Family Laws (Punjab Amendment) Act, 1975

Act 21806 2025
S Tamil Nadu

Muslim Personal Law (Shariat) Application (Madras Amendment) Act, 1949

Act 22997 2025