Bare Acts

Showing 811 - 820 of 4250 acts
Type: Central Acts
C Central

Companies (Application For Extension Of Time Or Exemption Under Sub-Section (8) Of Section 58A) Rules, 1979

Act 9514 2025
C Central

Companies (Appointment And Qualification Of Directors) Rules, 2014

Act 9515 2025
C Central

Companies (Appointment And Qualifications Of Secretary) Rules, 1988

Act 9516 2025
C Central

Companies (Appointment Of Sole Agents) Rules, 1975

Act 9517 2025
C Central

Companies (Appointment Of The Small Shareholders Director) Rules, 2001

Act 9518 2025
C Central

Companies (Auditors Report) Order, 2003

Act 9519 2025
C Central

Companies (Branch Audit Exemption)Rules, 1961

Act 9520 2025
C Central

Companies (Central Government) General Rules And Forms, 1956

Act 9521 2025
C Central

Companies (Compliance Certificate) Rules, 2001

Act 9522 2025
C Central

Companies (Court) Rules, 1959

Act 9523 2025