Bare Acts

Showing 821 - 830 of 4250 acts
Type: Central Acts
C Central

Companies (Declaration Of Beneficial Interest In Shares) Rules, 1975

Act 9524 2025
C Central

Companies (Declaration Of Dividend Out Of Reserves) Rules, 1975

Act 9525 2025
C Central

Companies Deposits ((Surcharge On Income Tax) Scheme, 1983

Act 9555 2025
C Central

Companies (Director Identification Number) Rules, 2006

Act 9526 2025
C Central

Companies (Disclosure Of Particulars In The Report Of Board Of Directors) Rules, 1988

Act 9527 2025
C Central

Companies (Disqualification Of Directors Under Section 274(1)(G) Of The Companies Act, 1956) Rules, 2003

Act 9528 2025
C Central

Companies (Donations To National Funds) Act, 1951

Act 9529 2025
C Central

Companies (Electronic Filing And Authentication Of Documents) Rules, 2006

Act 9530 2025
C Central

Companies (Fees On Applications) Rules, 1968

Act 9531 2025
C Central

Companies (Fees On Applications) Rules, 1999

Act 9532 2025