Bare Acts

Showing 841 - 850 of 4250 acts
Type: Central Acts
C Central

Companies (Particulars Of Employees) Rules, 1975

Act 9542 2025
C Central

Companies (Passing Of Resolution By Postal Ballot) Rules, 2001

Act 9543 2025
C Central

Companies (Passing Of The Resolution By Postal Ballot) Rules, 2001

Act 9544 2025
C Central

Companies (Preservation And Disposal Of Records) Rules, 1966

Act 9545 2025
C Central

Companies (Profits) Surtax Act, 1964

Act 9546 2025
C Central

Companies (Public Trustee) Rules, 1973

Act 9547 2025
C Central

Companies Regulations, 1956

Act 9557 2025
C Central

Companies (Second Amendment) Act, 2002

Act 9548 2025
C Central

Companies (Share Capital And Debentures) Rules, 2014

Act 9549 2025
C Central

Companies (Surcharge On Income-Tax) Act, 1971

Act 9550 2025