Bare Acts

Showing 831 - 840 of 4250 acts
Type: Central Acts
C Central

Companies (Foreign Interests) Act, 1918

Act 9533 2025
C Central

Companies (Foreign Interests) And The Companies (Temporary Restrictions On Dividends) Repeal Act, 2000

Act 9534 2025
C Central

Companies (Incorporation) Rules, 2014

Act 9535 2025
C Central

Companies (Issue Of Indian Depository Receipts) Rules, 2004

Act 9536 2025
C Central

Companies Issue Of Share Capital With Differential Voting Rights) Rules, 2000

Act 9556 2025
C Central

Companies (Issue Of Share Capital With Differential Voting Rights) Rules, 2001

Act 9537 2025
C Central

Companies (Issue Of Share Certificates) Rules, 1960

Act 9538 2025
C Central

Companies (Management And Administration) Rules, 2014

Act 9539 2025
C Central

Companies (Meetings Of Board And Its Powers) Second Amendment Rules, 2015

Act 9540 2025
C Central

Companies (Official Liquidators Accounts) Rules, 1965

Act 9541 2025