Bare Acts

Showing 851 - 860 of 4250 acts
Type: Central Acts
C Central

Companies (Transfer Of Profits To Reserves) Rules, 1975

Act 9551 2025
C Central

Companies Tribunal Regulations, 1964

Act 9558 2025
C Central

Companies Unpaid Dividend (Transfer To General Revenue Account Of The Central Government) Rules, 1978

Act 9559 2025
C Central

Company Law Board (Bench) Rules, 1975

Act 9560 2025
C Central

Company Law Board (Fees On Applications And Petitions) Rules, 1991

Act 9561 2025
C Central

Company Law Board (Group B Posts) Recruitment Rules, 1999

Act 9562 2025
C Central

Company Law Board (Procedure) Rules, 1964

Act 9563 2025
C Central

Company Law Board (Qualifications, Experience And Other Conditions Of Service Of Members)Rules, 1993

Act 9564 2025
C Central

Company Law Board Regulations, 1991

Act 9565 2025
C Central

Company Law Board Service Rules, 1965

Act 9566 2025