Bare Acts

Showing 861 - 870 of 4250 acts
Type: Central Acts
C Central

Company Law Service Rules, 1999

Act 9567 2025
C Central

Company Law Settlement Scheme, 2000

Act 9568 2025
C Central

Company Secretaries Act, 1980

Act 9575 2025
C Central

Company Secretaries (Amendment) Act, 2006

Act 9569 2025
C Central

Company Secretaries (Amendment) Act, 2011

Act 9570 2025
C Central

Company Secretaries (Election To The Council) Rules, 2006

Act 9571 2025
C Central

Company Secretaries (Election Tribunal) Rules, 2006

Act 9572 2025
C Central

Company Secretaries (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007

Act 9573 2025
C Central

Company Secretaries (Procedure Of Investigations Of Professional And Other Misconduct And Conduct Of Cases) Rules, 2007

Act 9574 2025
C Central

Company Secretaries Procedures Of Meetings Of Quality Review Board, And Terms And Conditions Of Service And Allowances Of The Chairperson And Members Of The Board Rules, 2006

Act 9576 2025