Bare Acts

Showing 8491 - 8500 of 11113 acts
Type: State Acts
S Punjab and Haryana

Pir Mehr Ali Shah Arid Agriculture University, Rawalpindi Act, 1995

Act 21827 2025
S Kerala

Plantations Labour (Kerala Amendment) Act, 1969

Act 19504 2025
S Gujarat

Plumber (Class-Iv) (Panchayat Service) Recruitment Rules, 1999

Act 17626 2025
S Jammu and Kashmir

Plyboard Industries (Acquisition Of Shares And Of The Industrial Undertakings) Act, 1987

Act 18055 2025
S Jammu and Kashmir

Poisons Act, 1977

Act 18056 2025
S Jammu and Kashmir

Police Act, 1983

Act 18057 2025
S Gujarat

Police Constable (Armed Branch) Class-Iii, In The Gujarat Subordinate Service, In The Police Department, Recruitment Rules, 1993

Act 17627 2025
S Gujarat

Police Constable (Un-Armed And Women Branch) Competitive Examination Rules, 2006

Act 17628 2025
S Gujarat

Police Constable (Woman Branch) Class-Hi, In The Gujarat Sub-Ordinate Service, In The Police Department, Recruitment Rules, 1993

Act 17629 2025
S Delhi

Police Control Of Carrying Explosives Regulations, 1980

Act 16325 2025