Bare Acts

Showing 8511 - 8520 of 11113 acts
Type: State Acts
S Gujarat

Police Sub-Inspector (Unarmed Branch) Recruitment Rules, 1997

Act 17632 2025
S Gujarat

Police Sub-Inspector (Unarmed Female Branch) Class-Hi Recruitment Rules, 1994

Act 17634 2025
S Gujarat

Police Sub Inspector (Wireless) Recruitment Rules, 1991

Act 17630 2025
S Bengal

Police (West Bengal Amendment) Act, 1963

Act 15109 2025
S Bengal

Police (West Bengal Amendment) Act, 1964

Act 15110 2025
S Bengal

Police (West Bengal Amendment) Act, 1973

Act 15111 2025
S Gujarat

Police Wireless Inspector Recruitment Rules, 1982

Act 17635 2025
S Karnataka

Ponnampet Notified Area Committee (Continuance And Validation) Act, 1961

Act 19096 2025
S Maharashtra

Poona University Act, 1974

Act 21203 2025
S Bihar

Porahat Estate Act, 1893

Act 15839 2025