Bare Acts

S Gujarat

Por-Ramangamdi Notified Area Consolidated Tax Rules, 2001

Act 17636 2025

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S Gujarat

Por-Ramangamdi Notified Area Consolidated Tax Rules, 2003

Act 17637 2025

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S Gujarat

Port Of Kandla Petroleum Rules, 1990

Act 17638 2025

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S Andhra Pradesh

Potti Sreeramulu Telugu University Act, 1985

Act 13973 2025

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S Andhra Pradesh

Powers And Functions Of Temporary President Of The Mandal Parishad And Temporary Chairman Of Zilla Parishad

Act 13975 2025

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S Andhra Pradesh

Powers And Functions Of T.T.D. Board, 1990

Act 13974 2025

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S Punjab and Haryana

Preconception And Pre-Natal Diagnostic Techniques (Prohibition Of Sex Selection) Haryana Validation Act, 2009

Act 21828 2025

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S Kerala

Pre-Degree Course (Abolition) Act, 1997

Act 19505 2025

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S Madhya Pradesh

Pre-Natal Diagnostic Techniques, 1994

Act 19979 2025

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S Gujarat

Presidency Small Cause Courts (Gujarat Amendment) Act, 1968

Act 17639 2025

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