Bare Acts

Showing 8541 - 8550 of 11113 acts
Type: State Acts
S Assam

Press (Objectionable Matter) (Extension To Assam Autonomous Districts) Act, 1953

Act 14715 2025
S Bengal

Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Act, 1973

Act 15113 2025
S Bengal

Prevention Of Adulteration Of Food, Drugs And Cosmetics (West Bengal Amendment) Amending Act, 1974

Act 15114 2025
S Karnataka

Prevention Of Animal Sacrifices Act, 1959

Act 19098 2025
S Gujarat

Prevention Of Blackmarketing And Maintenance Of Supplies Of Essential Commodities Act, 1980

Act 17642 2025
S Uttar Pradesh

Prevention Of Black Marketing And Maintenance Of Supplies Of Essential Commodities Act, 1980

Act 23568 2025
S Jammu and Kashmir

Prevention Of Corruption Act, 2006

Act 18060 2025
S Punjab and Haryana

Prevention Of Corruption Act (West Pakistan Extension) Ordinance, 1958

Act 21831 2025
S Jammu and Kashmir

Prevention Of Corruption (Amendment) Act, 2006

Act 18058 2025
S Jammu and Kashmir

Prevention Of Corruption (Amendment) Act, 2007

Act 18059 2025