Bare Acts

Showing 8551 - 8560 of 11113 acts
Type: State Acts
S Punjab and Haryana

Prevention Of Corruption (West Pakistan Amendment) Ordinance, 1960

Act 21829 2025
S Punjab and Haryana

Prevention Of Corruption (West Pakistan Amendment) Ordinance, 1970

Act 21830 2025
S Jammu and Kashmir

Prevention Of Cruelty To Animals Act, 1990

Act 18061 2025
S Bihar

Prevention Of Defacement Of Property Act, 1987

Act 15840 2025
S Maharashtra

Prevention Of Food Adulteration (Maharashtra Amendment) Act, 2006

Act 21204 2025
S Tamil Nadu

Prevention Of Insults To National Honour Act, 1957

Act 23009 2025
S Jammu and Kashmir

Prevention Of Ribbon Development Act, 2007

Act 18062 2025
S Jammu and Kashmir

Prevention Of Rum Rasum Act, 1997

Act 18063 2025
S Bihar

Prevention Of Witch Practices Act, 1999

Act 15841 2025
S Tamil Nadu

Prince Of Arcot Endowments Act, 1922

Act 23010 2025